Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 87 in Bihar Inland Vessels Rules, 2013 87. Lights to be exhibited by pilot vessels. - A vessel engaged on pilotage duty shall exhibit:-(1)at or near the mast head two all - round lights in vertical line, the upper one white and the lower one red.(2)when under way, in addition side lights and stern light.
