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[Cites 0, Cited by 0] [Section 259(7)] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(7)(c) in The Bihar Motor Vehicles Rules, 1992

(c)Details of periodical report (including tour diaries, tour programmes, petrol and repair bills) of the Enforcement Inspector/Enforcement Sub-Inspectors and submission of statistical information to the State Transport Commissioner.