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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Karnataka - Subsection

Section 7A(1)(e) in Karnataka Universities of Agricultural Sciences Act, 1963

(e)the State Government may in consultation with the Vice-Chancellors of the University of Agricultural Sciences. Bangalore and the University of Agricultural Sciences, Dharwad, determine the excess teaching and other employees, if any, in these Universities and transfer the staff so in excess to the University of Agricultural Sciences, Bangalore or the University of Agricultural Sciences, Dharwad, as the case may be, after following such principles and procedure as it may consider appropriate.]