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State of Kerala - Section

Section 34 in Guruvayoor Devaswom Act, 1978

34. Savings.

- Nothing in this Act shall, save as otherwise expressly provided in this Act or the rules made thereunder, affect any honour, emolument or perquisite to which any person is entitled by custom or otherwise from or in the Devaswom, or its established usage in regard to any other matter.