Supreme Court - Daily Orders
Committee-Gfil vs Libra Buildtech P.Ltd.. on 10 November, 2014
Bench: J. Chelameswar, S.A. Bobde
REVIESED
ITEM NO.2 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 3-4/2014 in Petition(s) for Special Leave to Appeal (C)
No(s). 23886-23887/2012
(Arising out of impugned final judgment and order dated 09/07/2012
in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
No. 1399/2010 passed by the High Court Of Delhi At N. Delhi)
COMMITTEE-GFIL Petitioner(s)
VERSUS
LIBRA BUILDTECH P.LTD.& ORS. Respondent(s)
(for directions and office report)
Date : 10/11/2014 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. H.P. Arora, Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s) Mr. R.P. Bhat, Sr. Adv.
Ms. Purnima Bhat Kak, Adv. for
Mrs. Anil Katiyar,Adv.
Mr. Prashant Kumar, Adv.
Ms. Manali Singhal, Adv.
Mr. Abhijit P. Medh, Adv. for
M/s. Ap & J Chambers
UPON hearing the counsel the Court made the following
O R D E R
List I.A. Nos. 3-4 of 2013 after four weeks.
Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.11.15 12:15:25 SAST (PARDEEP KUMAR) (INDU BALA KAPUR) Reason: AR-cum-PS COURT MASTER ITEM NO.2 COURT NO.7 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
I.A. Nos. 3-4/2014 in Petition(s) for Special Leave to Appeal (C) No(s). 23886-23887/2012 (Arising out of impugned final judgment and order dated 09/07/2012 in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC No. 1399/2010 passed by the High Court Of Delhi At N. Delhi) COMMITTEE-GFIL Petitioner(s) VERSUS LIBRA BUILDTECH P.LTD.& ORS. Respondent(s) (for directions and office report) Date : 10/11/2014 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE S.A. BOBDE For Petitioner(s) Mr. H.P. Arora, Adv.
Mr. C. L. Sahu,Adv.
For Respondent(s) Mr. R.P. Bhat, Sr. Adv.
Ms. Purnima Bhat Kak, Adv. for Mrs. Anil Katiyar,Adv.
Mr. Prashant Kumar, Adv. Ms. Manali Singhal, Adv. Mr. Abhijit P. Medh, Adv. for M/s. Ap & J Chambers UPON hearing the counsel the Court made the following O R D E R Leave granted.
Interim order to continue in the meanwhile. No orders on I.A. Nos. 3-4 of 2013.
(PARDEEP KUMAR) (INDU BALA KAPUR)
AR-cum-PS COURT MASTER