Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 69 in Orissa Municipal Rules, 1953 69. Ail accounts and registers shall be maintained in English. All books of account and registers shall be substantially bound and paged before being brought into use, and no account shall be prepared on loose sheets or in loosely bound volumes.
