Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(xv) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952 (xv)to suggest measures which will serve to raise the standard of living of workers and in general promote their well being.
