Andhra Pradesh High Court - Amravati
Lewek Altair Shipping Pvt Ltd vs The Deputy Commissioner Fof Income Tax on 20 April, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: I.I.T.A.No.10 of 2023 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
03. 20.04.2023 UDPR,J & VJP,J I.A.No.2 of 2023 List the matter on 05.05.2023, for filing counter and for hearing.
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