Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Haryana - Subsection Section 159(d) in Haryana Panchayati Raj Act, 1994 (d)on its execution is likely to cause danger to human life, health or safety or is likely to lead to a riot or affray :
