Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Rajasthan - Subsection Section 116(d) in Rajasthan Co-operative Societies Act, 1965 (d)for the form in which applications to such banks for loans shall be made and for the valuation of properties offered as security for such loans;
