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Andaman and Nicobar Islands - Section

Section 94 in The Andaman and Nicobar Islands Excise Regulation, 2012

94. Repeal.- Immediately with effect from the date of commencement of this Regulation, section 31 (a), (b) and section 31A and the Schedule of the Andaman and Nicobar Islands Regulation, 1876 shall stand repealed.