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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(d) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

(d)the relative proportion of the extent of the land of each class to the extent of a standard holding of the appropriate class under which the land falls;