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State of Madhya Pradesh - Section

Section 3 in M.P. Nagar Vikas Nidhi Niyam, 2001

3. Constitution of the Fund.

- These shall be constituted and operated a Fund at the State Level by the name "The Madhya Pradesh Municipal Infrastructure Fund". The corpus of the Fund shall be established in a Personal Deposit Account with a token grant of one hundred rupees from the State Government.