Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Chhote Lal on 20 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.11+30                          COURT NO.5               SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39771/2023

     (Arising out of impugned final judgment and order dated 15-05-2017
     in WP No. 4883/2015 passed by the High Court Of Delhi At New Delhi)

     GOVT. OF NCT OF DELHI & ANR.                                  Petitioner(s)
                                                VERSUS
     CHHOTE LAL & ANR.                                             Respondent(s)

     (IA   No.215955/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.216849/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.215956/2023-EXEMPTION FROM FILING O.T.)
     With
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21006/2022
     (FOR ADMISSION and I.R. and IA No.25038/2023-CONDONATION OF DELAY
     IN FILING and IA No.25039/2023-EXEMPTION FROM FILING O.T. and IA
     No.25040/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)

     Date : 20-10-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)            Ms. Sujeeta Srivastav, Adv.

                                  Mr. Atul Kumar, AOR
                                  Ms. Sweety Singh, Adv.
                                  Ms. Archana Kumari, Adv.
                                  Mr. Rahul Pandey, Adv.

     For Respondent(s)            Mr. M. C. Dhingra, AOR
                                  Mr. Sumit Bansal, Adv.
                                  Mr. Udaibir Kochar, Adv.
                                  Mrs. Madhavi Yadav, Adv.
                                  Ms. Prashi Tyagi, Adv.

                                  Mr. Ravi Bharuka, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with D.No.8141 of 2023 and connected matters.

Signature Not Verified Digitally signed by satish kumar yadav

List on 31.10.2023.

Date: 2023.10.21 11:49:04 IST Reason:

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)