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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(6) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(6)Except in the case of 'Low Level' flushing cistern a head of at least 2 metres measured from the bottom of the cistern to the point of discharge of the flush pipe shall be provided.