- The notice of occupation required to be given to the Chief Inspector under sub-section (1) of Section 7, shall be in [Form No. 2] [Substituted by Punjab Government No. 7579-S-8589-C-Lab-57/60/40, dated the 10th/11th July, 1957 ] [and shall be submitted in triplicate.] [Added by Punjab Government Notification No. 90-DS-Lab-59/12544, dated 5th October, 1959.]
