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State of Bihar - Section

Section 80 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

80. Re-copying of the rent-roll.

- Whenever a new rent-roll of an estate is prepared by copying from the old rent-rolls it must be carefully compared by a Gazetted Officer in respect of every item, and he must attach a certificate to the new rent-roll that he has compared all the entries, and that they are correct. He should state the number of pages which the rent-roll contains. The order for recopying should be preserved as on a paper