68J. [ Certain powers of State Government exercisable by the Central Government. [Inserted by section 46, Act 56 of 1969, (w.e.f. 2-3-1970).]
- The powers conferred on the State Government under this Chapter shall, in relation to a corporation or company owned or controlled by the Central Government or by the Central Government and one or more State Governments, be exercisable only by the Central Government in relation to an inter-State route or area.] [Substituted by Act 56 of 1969, section 39, for sub-section (1) (w.e.f. 2-3-1970).]
