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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(1)(a) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(a)to the Director or the officer authorized by the Board where such order is passed by the Market Committee or Chairman or Secretary;