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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(7) in Assam Employees PRANAM Act, 2017

(7)The Commissioners shall be persons with wide knowledge and experience in law, social service, administration and governance or must have worked under fee State Government not lower in rank than that of a Commissioner and Secretary to the Government of Assam.