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State of Arunachal Pradesh - Section

Section 1 in The Arunachal Pradesh Freedom Of Religion Act, 1978

1. Short, title, extent and commencement –

(1)This act may be called the Arunachal Pradesh Freedom of Religion Act, 1978.
(2)It extends to the whole of the Union Territory of Arunachal Pradesh.
(3)It shall come into force at once.