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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(e) in Karnataka Command Areas Development Act, 1980

(e)[the Engineer-in-Chief and] [Inserted by Act 32 of 1995 w.e.f. 22.11.1995.] the Chief Engineers of the concerned irrigation project or projects;