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Supreme Court - Daily Orders

M.S Jeevarekha vs R. Ramasamy on 1 August, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.22                             COURT NO.7                 SECTION XII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) @ Diary No(s). 10350/2025

     [Arising out of impugned final judgment and order dated 23-09-2024
     in ASMD No.104/2016 passed by the High Court of Judicature at
     Madras at Madurai]

     M.S JEEVAREKHA                                                     Petitioner(s)

                                                   VERSUS

     R. RAMASAMY & ORS.                                                 Respondent(s)

     FOR ADMISSION and I.R.

     IA No. 87514/2025 - CONDONATION OF DELAY IN REFILING /                    CURING THE
     DEFECTS
     IA No. 87512/2025 - EXEMPTION FROM FILING O.T.

     WITH

     Diary No(s). 11314/2025 (XII)
     FOR   EXEMPTION    FROM   FILING    O.T.   ON   IA   99509/2025
     FOR CONDONATION OF DELAY IN REFILING /    CURING THE DEFECTS ON IA
     99510/2025
     IA No. 99510/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS
     IA No. 99509/2025 - EXEMPTION FROM FILING O.T.


     Date : 01-08-2025 These matters were called on for hearing today.


     CORAM :                HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                            HON'BLE MR. JUSTICE ATUL S. CHANDURKAR

     For Petitioner(s) :Mr. Senthil Jagadeesan, Sr. Adv.
                        Mr. Puneet Aggarwal, Adv.
                        Ms. Sonakshi Malhan, AOR

                                      Mr. V. Prabhakar, Sr. Adv.
                                      Ms. R. Shase, AOR
                                      Mrs. Jothi Parashar, Adv.
                                      Mrs. Harmeet Kaur, Adv.
Signature Not Verified


     For Respondent(s) :M/S. Ram Sankar & Co, AOR
Digitally signed by
KAPIL TANDON
Date: 2025.08.02
14:00:38 IST
Reason:                 Mr. Rahul Kaushik, Sr. Adv.
                        Mr. Ma Gouthaman, Adv.


                                                    1
                   Dr. Ram Sankar, Adv.
                   Mr. M. Naveen, Adv.
                   Mrs. Harini Ramsankar, Adv.
                   Mrs. Usha Prabakaran, Adv.
                   Mr. Maheswaran Prabakaran, Adv.
                   Mr. Jawahar P., Adv.
                   Ms. Binita S. Vaiz, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

1. Delay condoned.

2. The Special Leave Petitions are dismissed.

3. Pending application(s), if any, shall stand disposed of (VIJAY KUMAR) (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2