Supreme Court - Daily Orders
M.S Jeevarekha vs R. Ramasamy on 1 August, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.22 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) @ Diary No(s). 10350/2025
[Arising out of impugned final judgment and order dated 23-09-2024
in ASMD No.104/2016 passed by the High Court of Judicature at
Madras at Madurai]
M.S JEEVAREKHA Petitioner(s)
VERSUS
R. RAMASAMY & ORS. Respondent(s)
FOR ADMISSION and I.R.
IA No. 87514/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 87512/2025 - EXEMPTION FROM FILING O.T.
WITH
Diary No(s). 11314/2025 (XII)
FOR EXEMPTION FROM FILING O.T. ON IA 99509/2025
FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA
99510/2025
IA No. 99510/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 99509/2025 - EXEMPTION FROM FILING O.T.
Date : 01-08-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ATUL S. CHANDURKAR
For Petitioner(s) :Mr. Senthil Jagadeesan, Sr. Adv.
Mr. Puneet Aggarwal, Adv.
Ms. Sonakshi Malhan, AOR
Mr. V. Prabhakar, Sr. Adv.
Ms. R. Shase, AOR
Mrs. Jothi Parashar, Adv.
Mrs. Harmeet Kaur, Adv.
Signature Not Verified
For Respondent(s) :M/S. Ram Sankar & Co, AOR
Digitally signed by
KAPIL TANDON
Date: 2025.08.02
14:00:38 IST
Reason: Mr. Rahul Kaushik, Sr. Adv.
Mr. Ma Gouthaman, Adv.
1
Dr. Ram Sankar, Adv.
Mr. M. Naveen, Adv.
Mrs. Harini Ramsankar, Adv.
Mrs. Usha Prabakaran, Adv.
Mr. Maheswaran Prabakaran, Adv.
Mr. Jawahar P., Adv.
Ms. Binita S. Vaiz, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. The Special Leave Petitions are dismissed.
3. Pending application(s), if any, shall stand disposed of (VIJAY KUMAR) (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2