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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 58(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)The Circle Officer or Extra Assistant Commissioner who is the Ex-officio member of an Anchal Samiti shall be the Member Secretary of the Anchal Samiti concerned.