Supreme Court of India
Ashwani Kumar & Ors. Etc. Etc vs State Of Bihar & Ors. Etc. Etc on 16 November, 1995
Equivalent citations: JT 1995 (8), 563 1995 SCALE (6)779, AIR 1996 SUPREME COURT 2833, 1996 AIR SCW 356, (1997) 1 SERVLJ 178, (1995) 8 JT 563 (SC), 1996 WLC(RAJ)(UC) 19, 1996 (7) SCC 577, (1996) 7 SERVLR 15, (1996) 1 LAB LN 38, 1996 SCC (L&S) 834, (1997) 2 LABLJ 856
Author: K. Ramaswamy
Bench: K. Ramaswamy, B.L Hansaria
PETITIONER: ASHWANI KUMAR & ORS. ETC. ETC. Vs. RESPONDENT: STATE OF BIHAR & ORS. ETC. ETC. DATE OF JUDGMENT16/11/1995 BENCH: RAMASWAMY, K. BENCH: RAMASWAMY, K. HANSARIA B.L. (J) CITATION: JT 1995 (8) 563 1995 SCALE (6)779 ACT: HEADNOTE: JUDGMENT:
WITH CIVIL APPEAL NOS. 10760-11058, 11062-66 OF 1995 (Arising out of SLP (C) Nos.13203-13, 13137-40, 13933-34, 14009-30, 14031-36, 14037-42, 14050-67, 16237-38, 15281-435, 17114, 17292-94, 17459, 19408, 21949, 23059, 22650-69, 22671-77, 22678-87, 22688-92/94, 1041/95, S.L.P. (C) Nos.26268-70, 26273-74/95 (CC Nos.254/95, 255/95), S.L.P. (C) No.2/95, SLP (C) No.26275 (CC No.1557)/95 SLP (C)No.26278-83/95 (CC 2302)/95,SLP (C) Nos. 8110, 11091, 8164-66, 13548/95 and 8900/95) O R D E R In view of disagreement, we direct the Registry to place all the matters before a Bench of three Judges for decision.