Madhya Pradesh High Court
Shrinath vs The State Of Madhya Pradesh on 29 November, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4041 of 2023 (SHRINATH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-11-2023 Shri Manish Kumar Vijaywargiya, Advocate for the applicant.
Shri Prashant Jain, Government Advocate for the non-applicant No.1/State.
Issue notice to the non-applicant Nos.2 to 8 on payment of process fee within seven working days by RAD mode.
Notices be made returnable within four weeks.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 30-11-2023 13:38:28