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State of Telangana - Section

Section 23 in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

23. Qualification for appointment of Bio-fertilizer Analyst in the Bio-fertilizer Control Laboratories.

- No person shall be eligible for appointment as Bio-fertilizer analyst for analysis of Bio-fertilizer samples in the laboratories as may be notified for the purposes of this Act, unless he possesses the qualification namely Graduation in Agriculture from a recognized University with training in Bio-fertilizers quality control and analysis at National Centre for Organic Farming, Ghaziabad, or its regional centres:Provided that the Bio-fertilizer analysts appointed before the commencement of this Act, who do not possess the requisite training, shall undergo the prescribed training within a period of one year at National Centre for Organic Farming, Ghaziabad, or its regional centres.