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State of Uttarakhand - Section

Section 117 in Uttarakhand Panchayati Raj Act, 2016

117. Dispute between Zila Panchayat and Nagar Nikay etc.

- If any dispute arises as to the jurisdiction of a Zila Panchayat or between two or more Zila Panchayat or Nagar Panchayat or the Municipality or a Municipal corporation, it shall be referred to the prescribed authority whose decision shall be final and shall not be questioned in any court of law.