Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of West Bengal - Section Section 13 in The West Bengal Criminal Law Amendment (Special Courts) Act, 1949. 13. Certain sections of Act XLVI of 1952, not to apply to West Bengal. Sections 6, 7, 8, 8A, 9 and 10 of the Criminal Law Amendment Act, 1952, shall not apply and shall be deemed never to have applied to West Bengal.
