Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(4)] [Section 109] [Entire Act] State of Maharashtra - Subsection Section 109(4)(b) in Maharashtra Public Universities Act, 2016 (b)only those applications complying with the requirement and received within the prescribed time limit shall be accepted and considered by the university;