Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Arunachal Pradesh - Subsection Section 21(1) in Arunachal Armed Police Act, 1993 (1)All superior officers and members of the Armed Police shall be deemed to be Police Officers under the Police Act, 1861 (V of 1861).
