Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 27 October, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-52404-2021 The High Court Of Madhya Pradesh MCRC-52404-2021 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 27-10-2021 Parties through their counsel. Shri Harish Shukla, Panel Lawyer informs that case diary is not available.
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(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.10.28 14:42:19 IST