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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(2) in Management and Working of the Forests

(2)Register of land. - A register of land (other than forest) owned or occupied by the Forest Department (e.g. land used for forest roads, forest building sites etc.) is to be maintained in the annexed Form in every divisional forest office.Register of land (other than forest) owned or occupied by the Forest Department
Serial No. Purpose.
1. Area in acres ... ... ... ...
2. Situation ... ... ... ...
3. Description of boundaries ... ... ... ...
4. Method of demarcation ... ... ... ...
5. Date when acquired or leased ... ... ... ...
6. Method of tenure - Whether rented, if so amount of rent, free of rent, otherterms.