Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 289] [Entire Act] State of Rajasthan - Subsection Section 289(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (1)A paper or document to be laid on the table shall be duly authenticated by the member presenting it.
