Section 4(3) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(3)All colleges, research and experimental stations, or other institutions coming under the jurisdiction of [the] [Word substituted by W.B. Act 31 of 1981] University shall be regarded as constituent units of the University under its full management and control and no unit shall be recognised as an affiliated unit.
