Kerala High Court
L.A.Xavier D'Cruz vs Sub Inspector Of Police on 10 August, 2016
Author: K.T.Sankaran
Bench: K.T.Sankaran, K.Abraham Mathew
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.T.SANKARAN
&
THE HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW
WEDNESDAY, THE 10TH DAY OF AUGUST 2016/19TH SRAVANA, 1938
WP(C).No. 25172 of 2016 (V)
PETITIONER:
L.A.XAVIER D'CRUZ,
T.C NO. 44/613, VALLAKADAVU P.O.,
THIRUVANANTHAPURAM DISTRICT-695 008.
BY ADV. SRI.P.BABU KUMAR
RESPONDENTS:
1. SUB INSPECTOR OF POLICE
VALIYATHURA POLICE STATION,
THIRUVANANTHAPURAM.
2. CIRCLE INSPECTOR OF POLICE,
POONTHURA, THIRUVANANTHAPURAM.
3. ASST. COMMISSIONER OF POLICE,
SANKUMUGHAM, THIRUVANANTHAPURAM.
SPECIAL GOVERNMENT PLEADER SRI.VIJAYAMOHANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10-08-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K.T.SANKARAN &
K. ABRAHAM MATHEW, JJ.
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W.P.(C) No.25172 of 2016 (V)
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Dated this the 10th day of August, 2016
JUDGMENT
K.T.Sankaran, J.
Learned counsel for the petitioner sought permission to withdraw the Writ Petition. Accordingly, the Writ Petition is dismissed as withdrawn.
K.T.SANKARAN Judge K. ABRAHAM MATHEW Judge ahz/