Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 120 in Maharashtra Housing and Area Development Act, 1976 120. Establishment of Panchayat. - The Board may, with the approval of the Authority establish, by notification in the Official Gazette, Panchayat for any slum improvement area.
