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Union of India - Section

Section 25 in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

25. Separation of National Pension System accounts and activities from other businesses.

- The central recordkeeping agency shall ensure that its activities and business and other matters related to National Pension System including, maintenance of accounts, income, expenditure, flow of funds, records, data and regulated assets in respect of the National Pension System are maintained separately.