Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Control of Goondas Rules, 1975

(2)Where the Goonda removes himself outside Rajasthan, the District Magistiate and Superintendent of Police shall make a request to their respective counter-parts of the district to which he has so removed himself to instruct the officer-in-charge of the police Station concerned to make a like report.