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State of Rajasthan - Section

Section 16 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

16.

If the University desires to relieve a teacher who is confirmed in service a notice to that effect shall be served on him three months before the date on which he is relieved. In the absence of such notice, the University shall pay him three month's salary.Note. - Termination of service by notice in case of permanent teacher shall be resorted to only when that particular activity/Post of the University ceases to exist. Services of teacher or teachers may be terminated on account of unsatisfactory work, misconduct etc., only after fulfilling the necessary conditions laid down under the rules contained in Part IX of these rules.