Bombay High Court
Alankit Assignments Limited vs Union Of India on 6 February, 2024
Board Sr.No.:-34
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 27290 OF 2023
Alankit Assignments Limited ....PETITIONER
V/S
Union Of India ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 6th February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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