Section 240D(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 240D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240D(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(c)where the land referred to in Section 240-A was land other than land mentioned in Clause (b), the rent payable for such land by the tenant thereof on the said date; and

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State of Uttar Pradesh - Subsection

Section 240D(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950