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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(a) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(a)Meeting the cost of higher education, including where necessary, the travelling expenses of the subscriber or any child of the subscriber in the following cases, namely:-
(i)For education outside India for academic, technical, professional or vocational course beyond the Secondary School stage: and
(ii)For any medical, engineering or other technical or specialized course in India beyond the Secondary School stage, provided that the course of study is for not less than three years: