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Madhya Pradesh High Court

Primus Chemicals Ltd vs The I F C I Limited on 31 July, 2023

Author: Hirdesh

Bench: Hirdesh

                                                              1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                         SA No. 1155 of 2021
                                             (PRIMUS CHEMICALS LTD Vs THE I F C I LIMITED)

                         Dated : 31-07-2023
                               Shri Sanjeev Kumar Rawat, learned counsel for the appellant.

                               Shri Pankaj Waghmode, learned counsel for the Respondent no.1.

This second appeal is of the year 2021 and is also admitted. No case is made out for out of turn hearing. Hence, I.A.No.6360/2021 is rejected.

List after eight weeks.

(HIRDESH) JUDGE RJ Signature Not Verified Signed by: ARUN NAIR Signing time: 01-08- 2023 20:59:34