Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Andhra Pradesh - Subsection Section 52(2) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (2)Except as otherwise provided, such advertisements shall give a heading describing the subject matter in brief.
