Allahabad High Court
U.P.S.R.T.C. Through M.D. Lko. & ... vs Prabhu Shanker Tewari on 5 January, 2010
Bench: Vi°Ay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- SPECIAL APPEAL DEFECTIVE No. - 534 of 2003 Petitioner :- U.P.S.R.T.C. Through M.D. Lko. & Another Respondent :- Prabhu Shanker Tewari Petitioner Counsel :- Samir Sharma Respondent Counsel :- Illegible Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit J. List in the next cause list showing the name of Shri A.K. Verma as counsel for the respondents.
Order Date :- 5.1.2010 VS