Gujarat High Court
Tulsi N. Patel vs School Of Interior Design on 20 December, 2018
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/19700/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19700 of 2018
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TULSI N. PATEL
Versus
SCHOOL OF INTERIOR DESIGN
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Appearance:
MR HARSHADRAY A DAVE(3461) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 20/12/2018
ORAL ORDER
Notice returnable on 30.1.2019.
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