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Gujarat High Court

Tulsi N. Patel vs School Of Interior Design on 20 December, 2018

Author: N.V.Anjaria

Bench: N.V.Anjaria

             C/SCA/19700/2018                                   ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 19700 of 2018

==========================================================
                                 TULSI N. PATEL
                                     Versus
                            SCHOOL OF INTERIOR DESIGN
==========================================================
Appearance:
MR HARSHADRAY A DAVE(3461) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                 Date : 20/12/2018

                                  ORAL ORDER

Notice returnable on 30.1.2019.

(N.V.ANJARIA, J) C.M. JOSHI Page 1 of 1 Downloaded on : Thu Jan 07 23:23:49 IST 2021