Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(a) in Kerala Record of Rights Act, 1968 (a)the expression "kudikidappukaran" shall have the meaning assigned to it in the Kerala Land Reforms Act, 1963 (1 of 1964);
