Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Sovereign Gold Bond Scheme 2017-18 - Series II 12. Eligibility for Statutory Liquidity Ratio. - The investment in the Gold Bonds under this Scheme shall be eligible investments for Statutory Liquidity Ratio purpose.
