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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Odisha - Subsection

Section 202(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)all suspended scaffolds counter balanced by counter weights are of types, approved by the Chief Inspector before being taken into use for building or other construction work;